M/S. Ecmas Resins Pvt. Ltd vs State Of Odisha And Others
2022 Latest Caselaw 3429 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) Nos.7458 of 2015 and 7296 of 2013

              In W.P.(C) No.7458 of 2015
               M/s. ECMAS Resins Pvt. Ltd.               ....          Petitioner
                           Mr. Jagabandhu Sahoo, Senior Advocate along with
                                                  Mr. Kajal Sahoo, Advocate
                                         -versus-
              State of Odisha and others               ... Opposite Parties
                                                       .
                               Mr. Sunil Mishra, Additional Standing Counsel

              In W.P.(C) No.7296 of 2013
               M/s. Shyam Metalics & Energy Ltd.         ....          Petitioner
                                                Mr. B.P. Mohanty, Advocate
                                        -versus-
              The Commissioner of Commercial          ... Opposite Parties
              Taxes, Odisha and others                .
                              Mr. Sunil Mishra, Additional Standing Counsel

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE K.R. MOHAPATRA
                         JUSTICE B.P. ROUTRAY

                                           ORDER

22.07.2022 Order No.

18. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(K.R. Mohapatra) Judge

(B.P. Routray) Judge S.K. Guin