Narahari Swain vs State Of Odisha & Others
2022 Latest Caselaw 3401 Ori

Citation : 2022 Latest Caselaw 3401 Ori
Judgement Date : 21 July, 2022

Orissa High Court

Narahari Swain vs State Of Odisha & Others on 21 July, 2022

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.6523 of 2018

            Narahari Swain                        ....          Petitioners

                                         Mr. S.K.Das, Advocate


                                       -versus-
            State of Odisha & others             ....    Opposite Parties
                                       Mr. R.N.Acharya,
                                       Addl. Standing Counsel, S & ME

                     CORAM:

                                JUSTICE SASHIKANTA MISHRA
                                      ORDER

21.7.2022.

Order No.

06. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

(Sashikanta Mishra) Judge

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