Manager vs G.Mangulu Patro And Another
2022 Latest Caselaw 3367 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       MACA No.883 of 2019

                 Manager, ICICI Bank Ltd.                 ....       Appellant
                                                        Mr.N.K.Dash, Advocate

                                             -versus-

                 G.Mangulu Patro and another          ....       Respondents
                                Mr.P.K.Mishra, Advocate for Respondent No.1

                            CORAM:
                            JUSTICE B. P. ROUTRAY
                                          ORDER

20.7.2022 Order No.

2. 1. The matter is taken up through Hybrid mode.

2. Heard Mr.N.K.Dash, learned counsel for the Appellant and Mr.P.K.Mishra, learned counsel for Respondent No.1.

3. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge C.R.Biswal