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Sasmira Kumar Sahani vs Sanghamitra Sahani
2022 Latest Caselaw 3343 Ori

Citation : 2022 Latest Caselaw 3343 Ori
Judgement Date : 20 July, 2022

Orissa High Court
Sasmira Kumar Sahani vs Sanghamitra Sahani on 20 July, 2022
              IN THE HIGH COURT OF ORISSA AT CUTTACK

                            MATA No.5 of 2018

     Sasmira Kumar Sahani                 .........                 Appellant
                                                           Mr. J.K. Khuntia, Adv.

                                      -Versus-


     Sanghamitra Sahani                 ..........                Respondent
                                                           Mr. B.C. Panda, Adv.

                                    CORAM:
                                    JUSTICE S. TALAPATRA
                                    JUSTICE M.S. SAHOO

                                           ORDER

20.07.2022 Order No.

09. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard Mr. J.K. Khuntia, learned counsel appearing for the appellant.

3. Admit.

4. Call for records, scanned or photocopies on priority basis so that the matter can be heard on the next date.

5. Since, Mr. B.C. Panda, learned counsel appears and waives notice for the respondents, no formal notice is called for.

6. Mr. B.C. Panda, learned counsel has confirmed that he has received a copy of the memorandum of appeal.

7. Let this appeal be listed on 03.08.2022 along with MATA No.8 of 2018 which has been filed by the respondent in this appeal, for the same judgment.


                                                        (S. Talapatra)
                                                             Judge


                                                         (M.S. Sahoo)
Rati Ranjan                                                 Judge


 

 
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