Panchanan Panda & Others vs Ramanath Das & Others
2022 Latest Caselaw 3305 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        S.A. No.124 of 1997
                      Panchanan Panda & Others                ....                Appellants
                                                              Mr. Raghunath Das, Advocate


                                                      -versus-
                      Ramanath Das & others                  ....                Respondents
                                                                     Mr. S.K. Jee,
                                                                     Advocate


                                CORAM:
                                MR. JUSTICE D.DASH
                                                  ORDER

18.07.2022 Order No.

19. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard Mr. R. Das Mohapatra, learned counsel for the Appellants and Mr. S.K. Jee, learned counsel for the Respondents.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

Himansu