Lalu Prasad Rana vs State Of Odisha & Ors
2022 Latest Caselaw 2995 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P.(C) No.15392 of 2022

                 Lalu Prasad Rana                         ....       Petitioner(s)
                                                           Mr. A.Ch. Mohapatra,
                                                                      Advocate
                                              -versus-
                 State of Odisha & Ors.                   ....     Opposite Parties
                                                                   Mr. S. Mishra,
                                                          Addl. Standing Counsel

                            CORAM:
                            JUSTICE BISWANATH RATH
                                             ORDER

06.07.2022 Order No.

01. 1. Learned counsel for the Petitioner wants to go through the judgment of this Court helping him in challenging the impugned order.

2. Let the Petitioner file copy of the memorandum of appeal by the next date.

3. List this matter day after tomorrow (8th July, 2022).

(Biswanath Rath) Judge Ayaskanta Jena