Binod Bihari Patnaik vs Republic Of India
2022 Latest Caselaw 89 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           CRA No.75 of 2002
                    Binod Bihari Patnaik                       ....           Appellant
                                                          Mr. Manas Chand, Advocate
                                                -versus-
                    Republic of India                          ....         Respondent
                                 Mr. Sarthak Nayak, Advocate for Republic of India

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                              ORDER

05.01.2022 Order No.

14. 1. Heard Mr. Manas Chand, learned counsel for the Appellant and Mr. Sarthak Nayak, learned counsel for Republic of India.

2. Hearing concluded.

3. Judgment reserved.

( B.P. Routray) Judge M.K.Panda