Jayadev Chandra Biswas And ... vs Shri Chandeswar Prasad Sahu
2022 Latest Caselaw 50 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        RFA No.130 of 2007

                  Jayadev Chandra Biswas and another    ....         Appellants
                                               Mr. Sidhartha Mishra, Advocate
                                           -versus-
                  Shri Chandeswar Prasad Sahu           ....        Respondent
                                          Mr. Amiya Kumar Mishra, Advocate


                                CORAM:
                                JUSTICE B. P. ROUTRAY

                                            ORDER

04.01.2022 Order No.

16. 1. Heard Mr. Sidhartha Mishra, learned counsel for the Appellants and Mr. Amiya Kumar Mishra, learned counsel for the Respondent.

2. Hearing is concluded and judgment is reserved.

( B.P. Routray) Judge

B.K. Barik