Praveen Mohanty vs Rajni Kaur Joginder Singh Multani
2022 Latest Caselaw 314 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.726 of 2018
                    Praveen Mohanty                            ....           Appellant
                                                           Mr. K. Panigrahi, Advocate
                                                -versus-
                    Rajni Kaur Joginder Singh Multani
                    and Another                                ....        Respondents
                             Mr. Gautam Mishra, Sr. Advocate for Respondent No. 2

                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

11.01.2022 Order No.

04. 1. The matter is taken up through virtual mode.

2. Heard Mr. K. Panigrahi, learned counsel for the Appellant and Mr. G. Mishra, learned senior counsel for the insurer - Respondent No.2.

3. Hearing concluded. Judgment reserved.

4. Parties are at liberty to file their respective written note of submissions and citations, if any, within seven days from today.

5. Copy of this order be uploaded in the High Court's Official Website as per Court's Notice No.514 dated 7th January, 2022.

( B.P. Routray) Judge M.K.Panda