Sanat Kumar Baidya vs State Of Orissa And Others
2022 Latest Caselaw 1578 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C) No.3908 of 2021

               Sanat Kumar Baidya                           ....         Petitioner
                                                Mr. Subhankar Rout, Advocate
                                           -versus-
               State of Orissa and others                .... Opposite Parties
                                          Mr. S.N. Das, Addl. Standing Counsel

                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE A. K. MOHAPATRA


                                            ORDER

Order No. 25.02.2022

02. In view of the common judgment dated 7th June 2021, passed by this Court in W.P.(C) No.13789 of 2019 (O.A.T. Bar Association, Cuttack v. Union of India and others) and batch, the present writ petition does not survive. It is disposed of as such.

(Dr. S. Muralidhar) Chief Justice

(A. K. Mohapatra) Judge S. Behera