Lingaraj Bhukta vs General Manager
2022 Latest Caselaw 1500 Ori

Citation : 2022 Latest Caselaw 1500 Ori
Judgement Date : 22 February, 2022

Orissa High Court

Lingaraj Bhukta vs General Manager on 22 February, 2022

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                              O.J.C. No.7427 of 2000
            Lingaraj Bhukta                  ....                   Petitioner(s)
                                                       Mr. S.K. Mishra,
                                                       Advocate

                                         -versus-

            General Manager, N.T.P.C &       ....              Opposite Party(s)
            Anr.                                         Mr. A.K. Das,
                                                         Advocate


                    CORAM:
                    JUSTICE BISWANATH RATH
                                      ORDER

22.02.2022 Order No.

31. 1. Hearing concluded.

2. Judgment reserved.

(Biswanath Rath) Judge Sks

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