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Atmaprakash And Another vs State Of Odisha
2022 Latest Caselaw 1389 Ori

Citation : 2022 Latest Caselaw 1389 Ori
Judgement Date : 16 February, 2022

Orissa High Court
Atmaprakash And Another vs State Of Odisha on 16 February, 2022
                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      CRLREV No.354 of 2021

                    Atmaprakash and another              ....            Petitioners
                                                       Mr. R.L. Pattnaik, Advocate
                                               -versus-
                    State of Odisha                        ....        Opposite Party
                                                                Mr. P.C. Das, A.S.C.
                                            CORAM:

                               JUSTICE A.K. MOHAPATRA

                                               ORDER
Order No.                                     16.02.2022
     03.       1.      This matter is taken up through Hybrid Arrangement (Virtual
               /Physical Mode).

2. Heard learned counsels for both the parties.

Hearing is concluded and judgment is reserved.

Jagabandhu ( A.K. Mohapatra ) Judge

 
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