Jyostnarani Khatua vs Samir Ranjan Behera
2022 Latest Caselaw 1351 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    CMP No.560 of 2019
                  Jyostnarani Khatua       ....                                      Petitioner
                                                                  Mr.R.K.Satpathy, Advocate

                                                  -versus-

                  Samir Ranjan Behera.           ....                       Opposite Party(s)
                                                                        Mr.N.Pihan, Advocate


                           CORAM:
                           JUSTICE BISWANATH RATH
                                              ORDER

15.02.2022 Order No. 07 1. Heard learned counsel appearing for the parties. Hearing concluded and the judgment is reserved.

2. Parties are at liberty to file their respective written notes, if any, by 18.02.2022.

(Biswanath Rath) Judge

Sks