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Prasanta Nayak vs Golokh Chandra Malik And Another
2022 Latest Caselaw 1315 Ori

Citation : 2022 Latest Caselaw 1315 Ori
Judgement Date : 14 February, 2022

Orissa High Court
Prasanta Nayak vs Golokh Chandra Malik And Another on 14 February, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.174 of 2020

                  Prasanta Nayak                              ....          Appellant
                                                             Mr. S.B. Das, Advocate
                                          -versus-
                  Golokh Chandra Malik and another             ....         Respondents


                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                             ORDER

14.02.2022 Order No.

03. 1. It is submitted that the original free copy of the trial court judgment has been filed on 14.12.2021.

2. Office is directed to verify the same and proceed.

3. List this matter on 28th March, 2022.

( B.P. Routray) Judge

B.K. Barik

 
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