Subani Sahoo vs Orissa State Financial ...
2022 Latest Caselaw 1237 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     W.P. (C) No.12002 of 2004

              Subani Sahoo                                ....          Petitioner
                                                    Mr. B.S. Tripathy, Advocate
                                         -versus-
              Orissa State Financial Corporation and .... Opposite Parties
              another
                                              Mr. C.A. Rao, Senior Advocate

                          CORAM:
                          THE CHIEF JUSTICE

JUSTICE R. K. PATTANAIK

Order No. ORDER 10.02.2022

13. 1. Heard learned Counsels for both the parties.

2. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge S. Behera