Nanda Pani vs State Of Odisha
2022 Latest Caselaw 7553 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    BLAPL No.9618 of 2022

                  Nanda Pani                              ....          Petitioner
                                                           Mr.B.Swain, Advocate
                                              -versus-
                  State of Odisha                         ....      Opposite Party
                                                          Mr. Samaresh Jena, ASC

                            CORAM:
                            MR. JUSTICE D.DASH

                                              ORDER

      Order                                  19.12.2022
      No.

            01.   1.      This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Learned counsel for the Petitioner directed to produce the judgment passed by the Trial Court in connection with this case in first round of trial and depositions of the witnesses examined during then.

3. List this matter on 18th January, 2023.

(D. Dash) Judge

Gitanjali