Souvagya Mohapatra vs Smt.Amrita Kar @ Mahapatra
2022 Latest Caselaw 7550 Ori

          IN THE HIGH COURT OF ORISSA AT CUTTACK
              MATA No.36 of 2018, MATA No.39 of 2018
                               And
                    CRLREV No.365 of 2021

MATA No.36 of 2018

Souvagya Mohapatra                 .....                            Appellant
                                                    Mr.S.K.Mishra, Advocate

                                   Vs.
Smt.Amrita Kar @ Mahapatra         .....                          Respondent
                                                  Mr. S.K.Kanungo, Advocate

MATA No.39 of 2018

Smt.Amrita Kar @ Mahapatra         .....                            Appellant
                                                  Mr. S.K.Kanungo, Advocate
                                   Vs.

Souvagya Mohapatra                 .....                          Respondent
                                                    Mr.S.K.Mishra, Advocate
           CORAM:
                      JUSTICE S.TALAPATRA
                     JUSTICE SAVITRI RATHO

                                      ORDER

19.12.2022 Order No. 1. These matters are taken up through hybrid mode.

24.

2. Heard Mr.S.K.Mishra, learned counsel for the appellant in

MATA No.36 of 2018 and the respondent in MATA No.39 of 2018,

and Mr.S.K.Kanungo, learned counsel for the appellant in MATA

No.39 of 2018 and for the respondent in MATA No.36 of 2018.

3. Hearing is complete and judgment is reserved.

//2//

4. The records of CRLREV No.365 of 2021 be kept with

the records of these appeals till delivery of judgment.

(S.Talapatra) Judge

(Savitri Ratho) Judge

Bichi