Giridhari Bag vs Commandant
2022 Latest Caselaw 7415 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            WPC(OAC) No.737 of 2005

                       Giridhari Bag                            ....         Petitioner(s)
                                                                        Mr. S. Mohanty,
                                                                               Advocate
                                                    -versus-

                       Commandant, Orissa State Armed           ....    Opposite Party(s)
                       Police (OSAP)& Ors.
                                                                         Mr. S. Ghose,
                                                                       Addl. Govt. Adv.


                                   CORAM:
                                   JUSTICE BISWANATH RATH
                                                    ORDER

14.12.2022 Order No.

03. 1. List this matter next Tuesday (20th December, 2022).

2. Judgments filed by both the parties in Court today, be kept on record.

(Biswanath Rath) Judge

Ayaskanta Jena