Dr. Pradeep Kumar Panigrahy vs State Of Odisha & Others
2022 Latest Caselaw 7357 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C) No.13492 of 2021


     Dr. Pradeep Kumar Panigrahy           .........               Petitioner
                                             Mr. Pitambar Acharya, Senior Advocate
                                             Mr. S.S. Tripathy, Advocate

                                    -Versus-

     State of Odisha & others              ..........             Opp. Parties
                                                            Mr. H.M. Dhal,
                                                        Addl. Government Advocate

                                    CORAM:

                                    JUSTICE S. TALAPATRA
                                    JUSTICE R.K. PATTANAIK

                                          ORDER

13.12.2022

Order No.

17. 1. This matter is taken up through Hybrid Mode.

2. Heard Mr. Pitambar Acharya, learned Senior Counsel being

assisted by Mr. S.S. Tripathy, learned counsel appearing for the

petitioner quite substantively, but Mr. Acharya, learned Senior

Counsel, for short of time could not complete his submission. Amidst

of the submission, we are to adjourn the matter to 19.01.2023.

3. Let the matter be listed on 19.01.2023 at 2 P.M. along with

W.P.(C) No.13493 of 2021 and W.P.(C) No.13494 of 2021, so that

the proceeding of the regular Bench is not affected that much.

4. Mr. H.M. Dhal, learned Addl. Government Advocate appears

for the State.

5. Through Mr. S.S. Tripathy, learned counsel, the petitioner has

filed one compilation of the judgment and notes on the charge sheets.

Those are taken on record.

(S. Talapatra) Judge

(R.K. Pattanaik) Judge

Subhasis