Amr.K.Padmabati vs Unknown
2022 Latest Caselaw 7298 Ori

           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                O.J.C. No.4934 of 2001
        Amr.K.Padmabati                              ....                Petitioner(s)
                                                               Mr.S.K.Purohit, Adv.

                                          -versus-
        C.M.D., Gridco Ltd. & Ors.                   ....               Opp.Party(s)
                                                             Mr.P.K.Mohanty, Adv.
                                                              Mrs.S.Pattanaik. Adv.


                CORAM:
                     JUSTICE BISWANATH RATH
                               ORDER

Order                         12.12.2022
No.                        I.A.No.70 of 2022
  19.    1.        This is an application for recalling of the order dated

6.12.2022 passed in O.J.C.No.4934 of 2001.

2. Considering the bonafide reason, this Court recalls the order dated 6.12.2022 passed in O.J.C.No.4934 of 2001.

3. I.A. stands disposed of.

(Biswanath Rath) Judge

ORDER 12.12.2022 Order W.P.(C).No.4934 of 2001 No.

20. 1. Heard learned counsel appearing for the parties. Hearing is concluded and judgment is pronounced in open Court in separate sheets.

(Biswanath Rath) Judge Sks