Siba Charan Panda vs Krupasindhu Panda & Another
2022 Latest Caselaw 7230 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       SA No.262 OF 1991
                   Siba Charan Panda                     ....            Appellant

                                          -versus-
                   Krupasindhu Panda & Another           ....         Respondents

CORAM:

MR. JUSTICE D.DASH Order No. Order

12. 08.12.2022

1. The matter is taken up through hybrid arrangement (virtual/ physical) mode.

2. Heard Mr.Manoj Kumar Agrawalla, learned counsel for the Appellant.

None appears for the Respondents despite opportunity.

3. The hearing being concluded; judgment is reserved.

(D. Dash), Judge.

Basu