Lusku Hembram vs State Of Orissa
2022 Latest Caselaw 7170 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  JCRLA No.37 of 2012
                Lusku Hembram                       ....          Appellant
                                           Mr. Dharanidhar Nayak, Sr. Adv.
                                                                assisted by
                                                    Mr. Manish Dhir, Adv.
                                          -versus-
                State of Orissa                    ....          Respondent

Mr. S.K. Nayak, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 07.12.2022

03. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Government Advocate for the State.

3. Hearing being concluded, judgment is reserved.

            .                                               (D. Dash)
                                                              Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar