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Dillip Kumar Dey And Ors vs Unknown
2022 Latest Caselaw 7094 Ori

Citation : 2022 Latest Caselaw 7094 Ori
Judgement Date : 5 December, 2022

Orissa High Court
Dillip Kumar Dey And Ors vs Unknown on 5 December, 2022
          IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C). No.14995 of 2022
        Dillip Kumar Dey and Ors.                   ....               Petitioner(s)
                                                              Mr.S.K.Nanda, Adv.

                                         -versus-
        CEO, SAIL, Rourkela Steel Plant and Ors. ....                 Opp.Party(s)
                                                             Mr.G.Mishra, Sr.Adv.


               CORAM:
                    JUSTICE BISWANATH RATH
                              ORDER

Order                        05.12.2022
No.
  9.     1.        This writ petition stands dismissed vide common judgment

delivered today along with its connected case record in separate sheets.

(Biswanath Rath) Judge

Sks

 
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