Sunit Kumar Ray & Others vs State Of Odisha & Others
2022 Latest Caselaw 7089 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  WP(C) No.8301 of 2019

             Sunit Kumar Ray & others         ....                 Petitioners
                                                   Mr. S.K. Dash, Advocate
                                        -versus-

             State of Odisha & others         ....            Opposite Parties
                                                      Mr. S.N. Pattnaik, AGA

                             CORAM: JUSTICE V. NARASINGH
                                          ORDER

05.12.2022 Order No.

07. 1. List this matter on 14.12.2022 under the same heading.

2. Learned counsel for the Petitioners has undertaken to cite the judgment(s) to verify his stand that the selectees have vested right for appointment.

(V. NARASINGH) Judge PKS