Laxmikanta Badadalai & Anr vs State Of Odisha
2022 Latest Caselaw 7070 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                               CRLA No.826 of 2019
                Laxmikanta Badadalai & Anr.          ....        Appellants
                                                      Mr. J.K. Panda, Adv.
                                         -versus-
                State of Odisha                     ....            Respondent

Mr. S.K. Nayak, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 02.12.2022

12. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellants and learned

Additional Government Advocate for the State.

3. Hearing being concluded, judgment is reserved.

            .                                                (D. Dash)
                                                               Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar