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Executive Director vs Jharua Gochhayat And Others
2022 Latest Caselaw 4268 Ori

Citation : 2022 Latest Caselaw 4268 Ori
Judgement Date : 26 August, 2022

Orissa High Court
Executive Director vs Jharua Gochhayat And Others on 26 August, 2022
                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      LAA No.23 of 2004

            Executive Director, NALCO                 ....             Appellant
                                   M/s. N. Panda and associates, Advocates
                                      -versus-
            Jharua Gochhayat and others           ....          Respondents
                                                                         None


            CORAM:
            THE CHIEF JUSTICE
                                       ORDER

Order No. 26.08.2022

04. 1. According to learned counsel for the Appellant, involving the same acquisition proceedings, the Supreme Court has already passed a judgment in The Executive Director, v. Sarat Chandra Bisoi, AIR 2000 SC 2619, following which another learned Single Judge of this Court has given a detailed directions in The Executive Director, NALCO Ltd., Angul v. Prasanna Behera, 106 (2008) CLT 174.

2. Since it involves the same acquisition proceedings, the present appeal is disposed of in terms of the above judgments.

(Dr. S. Muralidhar) Chief Justice

M. Panda

 
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