The Executive Director vs Pyarimohan Singh And Another
2022 Latest Caselaw 4263 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       L.A.A No. 16 of 2004

                  The Executive Director, NALCO Ltd.,       ....          Appellant
                  Angul
                                                         Mr. N. Panda-1, Advocate
                                          -versus-
                  Pyarimohan Singh and another        ....      Respondents
                                               Mr. Debakanta Mohanty, AGA

                            CORAM:
                            THE CHIEF JUSTICE

                                             ORDER

Order No. 26.08.2022

09. 1. According to learned counsel for the Appellant, involving the same acquisition proceedings, the Supreme Court has already passed a judgment in The Executive Director, v. Sarat Chandra Bisoi, AIR 2000 SC 2619, following which another learned Single Judge of this Court has given a detailed directions in The Executive Director, NALCO Ltd., Angul v. Prasanna Behera, 106 (2008) CLT 174.

2. Since it involves the same acquisition proceedings, the present appeal is disposed of in terms of the above judgments.

(Dr. S. Muralidhar) Chief Justice S. Behera