M/S Aroon Food Services Pvt. Ltd vs Airport Authority Of India & Ors
2022 Latest Caselaw 4164 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                              W.P (C) No. 22369 of 2021

M/s Aroon Food Services Pvt. Ltd.       .....                                  Petitioner
                                                                Mr. Ashish Mohan, Adv.
                                        Vs.
Airport Authority of India & Ors.       .....                            Opposite Parties
                                              Mr. S.P. Mishra, Sr. Adv.[O.P.Nos.1 & 2]
                                                    Mr. L. Samantray, Adv. [O.P. No.3]
                CORAM:
                    DR. JUSTICE B.R. SARANGI
                    MR. JUSTICE G. SATAPATHY

                                               ORDER

24.08.2022 Order No. This matter is taken up through hybrid mode.

08.

2. Heard Mr. Ashish Mohan, learned counsel appearing along with Mr. L. Sarangi, learned counsel for the petitioner; Mr. S.P. Mishra, learned Senior Counsel appearing along with Mr. G. Madani, learned counsel for opposite parties no.1 and 2; and Mr. L. Samantray, learned counsel appearing along with Mr. P. Dash, learned counsel for opposite party no.3.

3. Hearing is concluded and judgment reserved.

(DR. B.R. SARANGI) JUDGE

(G. SATAPATHY) JUDGE Ashok/Kishore