Arabinda Prasad Sahoo vs The Commissioner
2022 Latest Caselaw 4162 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P. (C) No. 8025 OF 2020

       Arabinda Prasad Sahoo                            ...........       Petitioner
                                                        Mr. K.M. Mishra, Advocate

                                             -versus-
       The Commissioner, Endowment,
       Orissa & others                                  ............       Opposite Parties
                                                        Ms. P. Naidu,
                                                        Counsel for the Opp. Parties-1


                                         CORAM:
                              JUSTICE BISWAJIT MOHANTY
                                JUSTICE SAVITRI RATHO
                                           ORDER

24.08.2022 Order No.

03. 1. Mr. K.M. Mishra, learned counsel for the petitioner prays for some time to file the copy of the judgment passed in Title Suit No. 71 of 1986 by the learned Sub-Judge, Kendrapara. Prayer is allowed.

2. List this matter on 20th September, 2022 along with records of W.P.(C) No. 17714 of 2022 for reference.

                                                                 ( Biswajit Mohanty )
                                                                        Judge


                                                                  ( Savitri Ratho )
       Balaram                                                           Judge