The Zonal Manager vs Benudhar Behera
2022 Latest Caselaw 4123 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     W.P.(C) No. 15054 of 2020

                       The Zonal Manager, UCO Bank,     ....     Petitioner
                       Ainthapali Chhack, Sambalpur
                                               Mr. S. Mishra, Advocate
                                             -versus-
                       Benudhar Behera                  ....     Opposite Parties
                                                Mr. S.N.Panda, Advocate

                                         CORAM:
                                  JUSTICE S. TALAPATRA
                                   JUSTICE M.S.SAHOO


                                                 ORDER

Order No . 23.8.2022 10 1. This matter is taken up through hybrid mode.

2. Hearing is complete.

3. Judgment stands reserved.

                                                                   (S.Talapatra)
                                                                      Judge


                                                                   (M.S.Sahoo)
dutta                                                                Judge