The Divisional Manager vs Bibhuti Bhusan Nayak And Others
2022 Latest Caselaw 3927 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.124 of 2022
                    The Divisional Manager, National
                    Insurance Co. Ltd. & Another                ....          Appellants
                                                           Ms. B. Khadenga, Advocate
                                                -versus-
                    Bibhuti Bhusan Nayak and Others             ....        Respondents



                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

11.8.2022 Order No.

05. 1. Since the certified copy of the judgment in MAC Case No.474 of 2016 of the 1st Additional District Judge-cum-1st MACT, Cuttack is there on record, the office noting is ignored.

2. S.R. be completed within two weeks.

3. List the matter on 6th September, 2022.

( B.P. Routray) Judge M.K.Panda