Reckitt Benckiser (India) Ltd vs State Of Odisha And Others
2022 Latest Caselaw 3680 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                           STREV Nos.75 of 2003, 176 of 2001 and 30 of 2012



                  Reckitt Benckiser (India) Ltd.         ....            Petitioner
                                               Mr. B.K. Mahanti, Senior Advocate
                                                        Mr. R.K. Patra, Advocate
                                             -versus-
                  State of Odisha and Others             ...       Opposite Parties

                                          Mr. Sunil Mishra, Addl. Standing Counsel

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE R.K. PATTANAIK
                                             ORDER

Order No. 03.08.2022

09. Hearing concluded. Judgment is reserved in all the matters.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

S.K. Jena/Secy.