Uma Charan Mishra vs Union Of India And Another
2022 Latest Caselaw 2293 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.P.(C) No. 10633 of 2018


                  Uma Charan Mishra                     ....            Petitioner
                                                  Mr. Ashutosh Mishra, Advocate
                                             -versus-
                  Union of India and Another            ....     Opposite Parties
                                            Mr. P.K. Parhi, Asst. Solicitor General
                                 along with Mr. D.K. Sahoo, Central Govt. Counsel

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE R.K. PATTANAIK
                                            ORDER

Order No. 19.04.2022

29. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Jena/Secy.