Odisha State Seeds Corporation vs M/S. Pallavi Farms And Nurseries
2022 Latest Caselaw 2231 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                              ARBA No.25 of 2019
                             (Through Hybrid mode)

            Odisha State Seeds Corporation        ....            Appellant
            Ltd.
                                                    Mr. B. Rath, Advocate
                                       -versus-
            M/s. Pallavi Farms and Nurseries      ....          Respondent


                      CORAM: JUSTICE ARINDAM SINHA
                                      ORDER

Order No.                            13.04.2022

  04.        1.     Mr. Rath, learned advocate appears on behalf of

appellant and submits, impugned is judgment dated 27th July, 2019. The learned Court dismissed challenge of his client though by award dated 5th June, 2017, the Tribunal awarded a little over Rs.10 lakhs and in doing so, travelled beyond four corners of contract.

2. Issue notice along with this order on respondent by registered post/speed post with AD. Appellant will put in requisites.

3. List on 6th May, 2022.

(Arindam Sinha) Judge RKS