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Biswanath Gouda vs State Of Odisha & Ors
2022 Latest Caselaw 2229 Ori

Citation : 2022 Latest Caselaw 2229 Ori
Judgement Date : 13 April, 2022

Orissa High Court
Biswanath Gouda vs State Of Odisha & Ors on 13 April, 2022
                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                              WPC(OA) NO.2359 OF 2013

            Biswanath Gouda                       ....            Petitioner

                                                         Mr.S.B.Pati, Adv.
                                       -versus-
            State of Odisha & ors.                ....     Opposite Party(s)

                                                         Mr.S.Ghosh, ASC

                      CORAM:
                      JUSTICE BISWANATH RATH

                                      ORDER

13.4.2022 Order No.

4. 1. Hearing concluded and judgment reserved.

(Biswanath Rath) Judge

M.K.Rout

 
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