Cholamandalam Ms General vs I. Uma Bharati And Others
2022 Latest Caselaw 2193 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      MACA No.708 of 2019
                  Cholamandalam MS General
                  Insurance Company Ltd.                        ....          Appellants
                                                          Mr. A.A. Khan, Advocate
                                               -versus-
                  I. Uma Bharati and Others                     ....        Respondents
                                  Mr. Jagabandhu Sahu, counsel for Respondents 1-4

                                CORAM:
                                SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

11.4.2022 Order No.

07. 1. Heard Mr. A.A. Khan, learned counsel for the Appellant and Mr. J. Sahu, learned counsel for claimant - Respondents 1-4.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge M.K.Panda