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Jagannath Dash vs Bijay Kumar Dhal And Another
2022 Latest Caselaw 2149 Ori

Citation : 2022 Latest Caselaw 2149 Ori
Judgement Date : 7 April, 2022

Orissa High Court
Jagannath Dash vs Bijay Kumar Dhal And Another on 7 April, 2022
                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.323 of 2020
                  Jagannath Dash                        ....          Appellant
                                                    Mrs. S.K. Singh, Advocate
                                           -versus-
                  Bijay Kumar Dhal and another          ....       Respondents

                               CORAM:
                               JUSTICE B. P. ROUTRAY
                                             ORDER

07.04.2022 Order No.

04. 1. Two weeks time is granted to file certified copy of the impugned judgment as prayed for by learned counsel for the Appellant.

2. List this matter on 10th May, 2022.

( B.P. Routray) Judge

B.K. Barik

 
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