Manas Ranjan Pani vs State Of Odisha And Another
2022 Latest Caselaw 2091 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        CRLA No.338 of 2021

                  Manas Ranjan Pani                        ....          Appellant
                                                  Mr. D.P. Dhal, Senior Advocate
                                             -versus-
                  State of Odisha and another              ....       Respondents
                                                           Ms. S. Mishra, A.S.C.

                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                            ORDER

04.04.2022 Order No.

07. 1. Heard Mr. D.P. Dhal, learned Senior Advocate for the Appellant and Ms. S. Mishra, learned A.S.C. for the State- Respondent No.1.

2. Hearing is concluded and judgment reserved.

( B.P. Routray) Judge

B.K. Barik