Manoj Kumar Patel vs Union Of India And Others
2021 Latest Caselaw 9429 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   W.P.(C) No.9168 of 2014



                 Manoj Kumar Patel                      ....              Petitioner
                                               Mr. G.A.R. Dora, Senior Advocate
                                            -versus-
                 Union of India and Others              ....       Opposite Parties
                                       Mr. P.K. Parhi, Assistant Solicitor General
                                       Mr. M.K. Pradhan, Central Govt. Counsel
                                                  for Opposite Party Nos.1 and 2
                                                         Mr. S.B. Jena, Advocate
                                                For Opposite Party No.3 (BSNL)

                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE B.P. ROUTRAY


                                            ORDER

Order No. 08.09.2021

21. Hearing is concluded and judgment reserved.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge S.K. Jena/P.A.