Executive Engineer vs Jakaka Kambala
2021 Latest Caselaw 9428 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   F.A. NO.127 OF 2002

                Executive Engineer,                                        Appellants
                GRIDCO & Another
                                                           Mr. B.K. Nayak, Advocate

                                                -versus-
                Jakaka Kambala                               ....         Respondent
                                                           Mr. A.K. Nanda, Advocate.

                          CORAM:
                          MR. JUSTICE D.DASH
                                            ORDER

08.09.2021 Order No.

08. 1. This matter is taken up hybrid arrangement (virtual/physical) mode.

2. Heard learned counsel for the Parties.

Hearing is concluded. Judgment is reserved.

(D. Dash), Judge.

Narayan