Abani Chandra Das vs State Of Odisha And Others
2021 Latest Caselaw 9358 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.A. No.339 of 2017



                 Abani Chandra Das                       ....            Appellant
                                               Mr. Nirmal Chandra Das, Advocate
                                            -versus-
                 State of Odisha and Others              ....         Respondents
                                                               Mr. M.K. Khuntia
                                    Additional Government Advocate for the State
                                                 Mr. L. Pangari, Senior Advocate
                                                   For Respondent Nos.2, 3 and 4

                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE B.P. ROUTRAY


                                           ORDER

Order No. 07.09.2021

11. Hearing is concluded and judgment reserved.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge S.K. Jena/P.A.