Nanda Kishore Munda vs State Of Odisha
2021 Latest Caselaw 9239 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       CRLA No.115 of 2010
                     Nanda Kishore Munda                   ....            Appellant
                                                           Mr.A.K. Dash , Advocate
                                               -versus-
                     State of Odisha                        ....          Respondent
                                                                 Mr.J. Katkia, AGA

                             CORAM:
                             THE CHIEF JUSTICE
                             JUSTICE B.P. ROUTRAY
                                           ORDER

Order No. 02.09.2021

30. 1. Hearing concluded. Judgment reserved.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge

KC Bisoi