Srikrishna Chatinaya Nityananda vs Chairman
2021 Latest Caselaw 9237 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                          RSA No.60 of 2020

             Srikrishna Chatinaya Nityananda          ....           Appellant
             Giri
                                                     Mr.S.K. Mishra, Advocate
                                    -versus-
             Chairman, Roman Catholic Voices, ....                 Respondents
             Balasore & Others


                       CORAM:
                       MR. JUSTICE D.DASH

                                         ORDER

   Order                                02.09.2021
   No.

       04.   1.      This matter is taken up through hybrid arrangement

(virtual/physical mode).

2. Heard learned counsel for the Appellant. Perused the judgments passed by the Courts below.

3. Hearing is concluded.

Judgment is reserved.

(D.Dash) Judge Basu