Minati Mohapatra vs Sanjib Ku. Puthal
2021 Latest Caselaw 9236 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                MATA No.171 of 2017




            Minati Mohapatra                              ....           Appellant
                                                          Mr. P.C. Jena, Advocate
                                            -versus-

            Sanjib Ku. Puthal                       ....            Respondent
                                               Mr. Kabir Kumar Jena, Advocate


                        CORAM:
                          JUSTICE S.K.MISHRA
                        JUSTICE SAVITRI RATHO
                                         ORDER

02.09.2021 Order No.

03. I.A. No.54 of 2018

1. This I.A. has been filed by the petitioner for dispensing with filing of certified copy of the judgment dated 12.09.2017 passed in MAT Suit No.57 of 2015.

2. Considering the averments made and grounds taken in the I.A., prayer is allowed. Filing of certified copy of the aforesaid judgment is dispensed with for the time being.

3. The I.A. is disposed of.

( S.K.Mishra) Judge

(Savitri Ratho) Judge

Page 1 of 2/PTO MATA No.171 of 2017

04. 4. In view of the order passed today in MATA No.126 of 2017, let the matter be listed along with MATA No.126 of 2017, immediately after six weeks.

( S.K.Mishra) Judge

(Savitri Ratho) Judge

Bichi