Rama Chandra Sethi vs Charulata Sethi
2021 Latest Caselaw 9235 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                              RPFAM No.274 of 2019

              Rama Chandra Sethi                      ....       Petitioner

                                     Mr. H.B. Dash,
                                     Advocate


                                         -versus-
              Charulata Sethi                         ....      Opp. Party

                                     Mr. D.C. Dey, Advocate

                                   CORAM:
                          JUSTICE BISWAJIT MOHANTY
                                      ORDER

Order No. 02.09.2021

04. This matter is taken up through video conferencing mode.

Mr. H.B. Dash, learned counsel for the petitioner is directed to correct the description of opposite party in the cause title in tune with the name as appearing in the impugned judgment by tomorrow.

List this matter on 08.09.2021. Interim order passed earlier shall continue till the next date.

( Biswajit Mohanty) Judge Prasant