Raina @ Ranjan Juanga vs State Of Odisha
2021 Latest Caselaw 9168 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       CRLA No.356 of 2009
                     Raina @ Ranjan Juanga                 ....            Petitioner
                                                          Mr. P.K. Nayak, Advocate
                                               -versus-
                     State of Odisha                        ....          Opp. Party
                                                                 Mr.J. Katkia, AGA

                             CORAM:
                             THE CHIEF JUSTICE
                             JUSTICE B.P. ROUTRAY
                                           ORDER

Order No. 01.09.2021

04. 1. Hearing concluded. Judgment reserved.

2. List on 6th September, 2021 for pronouncement of judgment.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge

KC Bisoi