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Pravat Kumar Tripathy vs Republic Of India
2021 Latest Caselaw 9163 Ori

Citation : 2021 Latest Caselaw 9163 Ori
Judgement Date : 1 September, 2021

Orissa High Court
Pravat Kumar Tripathy vs Republic Of India on 1 September, 2021
              IN THE HIGH COURT OF ORISSA AT CUTTACK

                             CRLMC No.122 of 2021

            Pravat Kumar Tripathy              ....        Petitioner

                                 Mr.Siba Sankar Mishra, Advocate
                                 Mr.A.P. Bose
                                   -versus-
            Republic of India                ....     Opposite Party
                                Mr. Sarthak Nayak, Advocate (CBI)


                    CORAM:
                    JUSTICE S.K. PANIGRAHI
                                   ORDER

01.09.2021 Order No.

5. 1. This matter is taken up by video conferencing mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

( S.K.Panigrahi ) Judge

 
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