Binayak Dash vs Bishnupriya Mohapatra & Others
2021 Latest Caselaw 11148 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              RSA No.332 of 2017
            Binayak Dash                          ....       Appellant
                                            Mr. Amit Pr. Bose, Advocate

                                      -versus-
            Bishnupriya Mohapatra & Others ....              Respondents
                                                    No
                                                           None


                      CORAM:
                      MR. JUSTICE D.DASH
                                        ORDER

30.10.2021 Order No.

04. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard learned counsel for the Appellant in the matter of admission.

3. Hearing is concluded.

4. Judgment is reserved.

(D.Dash) Judge