Brajabihari Bharati vs Subash Bharati & Others
2021 Latest Caselaw 11146 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              RSA No.329 of 2017
            Brajabihari Bharati                  ....      Appellant
                                        Mr. Bijaya Ku. Ragada, Advocate

                                            -versus-
            Subash Bharati & Others               ....       Respondents
                                                    No
                                                           None


                      CORAM:
                      MR. JUSTICE D.DASH
                                        ORDER

30.10.2021 Order No.

03. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard learned counsel for the Appellant in the matter of admission.

3. Hearing is concluded.

4. Judgment is reserved.

(D.Dash) Judge