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Bhima Mandal vs State Of Odisha
2021 Latest Caselaw 11128 Ori

Citation : 2021 Latest Caselaw 11128 Ori
Judgement Date : 29 October, 2021

Orissa High Court
Bhima Mandal vs State Of Odisha on 29 October, 2021
                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRLMC No. 1686 of 2021

              Bhima Mandal                          ....                    Petitioner
                                                           Md. J.K. Panda, Advocate
                                               -Versus -
              State of Odisha                                        Opposite Party
                                                    ....

Mr. Priyabrata Tripathy, Addl. Standing Counsel

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 29.10.2021

Order No. 1. This matter is taken up through hybrid mode.

03. 2. Heard argument. Judgment reserved.

(Sashikanta Mishra) Judge

A.K. Rana

 
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